Delhi High Court - Orders
Ritu Khaitan vs Union Of India & Ors on 15 November, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Jasmeet Singh
$~23.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1877/2019 & CRL.M.As. 30829/2019, CRL.M.A.
12695/2020, 4956-4957/2021
RITU KHAITAN ..... Petitioner
Through: Mr. P V Kapur, Sr. Adv. with
Mr.A.T. Patra, Mr.Madhav Khurana,
Mr.Aditya Ghadge, Mr.Sidhant Kapur
& Ms.Kaveri, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Amit Mahajan, CGSC and
Mr.Imon Bhattacharya, Adv. for R-1.
Mr. Zoheb Hossain, Sr. Standing
Counsel for R-2 & R-3.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 15.11.2021 CRL.M.A. 4955/2021 Mr. Hossain states that the reply to the main writ petition be read as reply to the application.
List on 09.12.2021.
VIPIN SANGHI, J JASMEET SINGH, J NOVEMBER 15, 2021 Sahil Sharma, sr Signature Not Verified Digitally Signed By:AMIT ARORA Signing Date:19.11.2021 13:04:18