Calcutta High Court
Skipper Ltd vs Bank Of Baroda & Ors on 2 January, 2018
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.138 of 2016
With
CS No.12 of 2016
GA No.198 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SKIPPER LTD.
Versus
BANK OF BARODA & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 2nd January, 2018.
Appearance:
Mr. Abhrajit Mitra Sr. Adv.
Mr. Sarathi Dasgupta, Adv.
Mr. P. Ghosh, Adv.
The Court: Learned Counsel for the parties has submitted that the matter has been substantially settled and a terms of settlement would be filed within a period of four weeks from date. Let this matter stands adjourned for five weeks.
(SOUMEN SEN, J.) sp/