Calcutta High Court (Appellete Side)
CRR/498/2024 on 13 January, 2025
Author: Suvra Ghosh
Bench: Suvra Ghosh
13.01.2025 jb.
jdt.
26
CRR 498 of 2024 (CRAN 1 of 2024) In Re: M/s GSB Forms Private Limited & Ors. None appears for the petitioners. No accommodation is sought.
It appears that the petitioners are no longer interested in proceeding with the matter.
Accordingly, CRR 498 of 2024 and CRAN 1 of 2024 are dismissed for default.
Interim order, if any, stands vacated. There shall be no order as to costs. Urgent certified website copy of the order, if applied for, be given to the parties on compliance of requisite formalities.
(Suvra Ghosh, J.)