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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(2) in The U.P. Entertainments and Betting Tax Act, 1979

(2)Without prejudice to the generality of the provisions of sub - section (1), the rules may regulate the sale, supply or forms of tickets of any entertainment the supply of paper by the State Government for the said purpose and matters connected therewith.