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State of Haryana - Section
Section 22 in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996
22. Submissions of accounts by Panchayat Samiti and Zila Parishad. [Sections 102 and 152.]
- The accounts of income and expenditure incurred by the Panchayat Samiti and Zila Parishad shall be drawn up and furnished by Panchayat Samiti and Zila Parishad as under -| Quarterly Accounts | By 10th of following month after the end of quarter. |