Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(n) in Utkal University of Culture Act, 1999

(n)conduct of examinations, including the terms of office, manner of appointment and the duties of examination bodies, examiners and moderators;