Section 55 in Himachal Pradesh Co-Operative Societies Rules, 1971
55. Appointment of a person to manage the affairs of a society.
- When the Registrar orders the removal of the managing committee of a society and makes an appointment of a person or persons to manage the affairs of the society under section 37, he may fix :-(1)the date by which a new managing committee is to be constituted;(2)the remuneration, if any, to be paid to the person or persons appointed to manage the affairs of the society;(3)the security to be furnished by the person or persons to be appointed.
