Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(4) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(4)Every wholesaler shall intimate to the District Magistrate or the District Supply Officer, the place where any class or variety of scheduled commodity is stored by him and shall display at the entrance thereof the name of the owner and the commodity or commodities stored therein.