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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(a)pasture land or lands covered by water and used for the purpose of growing Singhara or other produce or land in the bed of river and used for casual or occasional cultivation;