Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] NCT Delhi - Subsection Section 82(h) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (h)cause the name and prison number of every prisoner placed in charge of any warder to be entered in the proper gang-book ;
