Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Punjab - Subsection Section 35(1) in The Punjab Co-operative Societies Rules, 1963 (1)In no Co-operative Society the dividend shall exceed [20 per cent] [Substituted for 10% vide Punjab Notification dated 26.2.1993.] per annum on paid up share-capital
