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[Cites 0, Cited by 0] [Section 109A(1)] [Section 109A] [Entire Act]

State of Maharashtra - Subsection

Section 109A(1)(iv) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(iv)scrutinize the audit report on the accounts of the Zilla Parishad, Panchayat Samitis and of any institutions or undertakings working under the Zilla Parishad.