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Rajasthan High Court - Jaipur

Tej Ram Mali And Ors vs State Of Raj & Ors on 10 December, 2010

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 	                In the High Court of Judicature for Rajasthan 
				                 Jaipur Bench 
					                  **
                   Civil Writ Petition No.16236/2010
               Tejram Mali & Ors Versus  State & Ors
			        
		                   Date of Order     :::       10/12/2010

		                   Hon'ble Mr. Justice Ajay Rastogi 
Mr. RK Gauttam, for  petitioners

Counsel submits that the issue raised herein has been examined by this Court in CWP-4461/2009 (Bholaram & Ors Vs. State & Ors) & cognate cases decided vide order dt. 19/04/2010, which was modified by Division Bench in Special Appeal (Writ) No.517/2010 (State Vs. Giriraj Prasad Rawal & Ors) vide order dt.01/10/2010.

Issue Notice. Two sets of paper book of the petition be supplied to Shri Dinesh Yadav, AAG Government Counsel who appeared on behalf of respondent-Department in aforesaid cases. Receipt whereof be filed in the Registry which on its filing, shall show name of Shri Dinesh Yadav, Govt. Counsel in the cause list and list on 21/12/2010 alongwith CWP-14032/10 and cognate cases enlisted today under separate heading Lok Talim/ Prerak-National Literacy Mission. (Ajay Rastogi), J.

K.Khatri/p1/ 16236CW2010-Dec10CopyDnshYdav.do