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State of Andhra Pradesh - Section

Section 37 in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

37. Rules relating to lopping of Sendhi and toddy and tapping trees to apply to trees belonging to Government.

- Rules and orders relating to the lopping of sendhi and toddy trees which are now in force or may hereafter be enforced by the Government by notification shall apply to trees belonging to the Government only. Lopping of trees belonging to Pattadar and use of leaves, fruits and wood shall be exempted from such restrictions and orders.