Himachal Pradesh High Court
State Of H.P And Others vs . Manorma on 30 August, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
State of H.P and others vs. Manorma .
and others.
CWP No. 1327 of 2020 30.08.2022 Present: Mr. Rajinder Dogra, Sr. Addl. A.G with Mr. Vinod Thakur, Addl. A.G, Mr. J.S. Guleria, Dy. A.G and Mr. Bhupinder Thakur, Dy. A.G for the petitioner-State.
Mr. Sunil Mohan Goel, Advocate for respondents No. 1 to 3.
Mr. Anand Sharma, Sr.Advocate with Mr. Karan Sharma, Advocate for respondents r No. 5 and 6.
Heard in part. For continuity, list on 20th September, 2022.
( Tarlok Singh Chauhan ) Judge August 30, 2022 ( Virender Singh ) (naveen) Judge ::: Downloaded on - 31/08/2022 20:03:49 :::CIS