Section 6(5)(iii) in The Port Of New Mangalore (Rates For The Use Of Wharf) Rules, 1977

[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

(iii)fractions over 0.50 and up to and including 0.75 shall be reckoned as 0.75; and

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