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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Scheduled Areas Land Transfer Regulation, 1959

9. Repeal.

- The Agency Tract Interest and Land Transfer Act, 1917 (Madras Act 1 of 1917) is hereby repealed to the extent to which any of the provisions contained therein correspond or are repugnant, to any of the provisions contained in this Regulation.