Bombay High Court
Ebay Singapore Services Private ... vs Deputy Commissioner Of Income Tax ... on 4 September, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
503-WP-3104-2024.DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3104 OF 2024
Ebay Singapore Services Pvt. Ltd. ...Petitioner
Versus
Deputy Commissioner of Income Tax International ...Respondents
Taxation-Circle-2(2)(1) & Ors.
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Mr. Atul Jasani for Petitioner.
Mr. Suresh Kumar for Respondents.
_______________________
CORAM: G. S. KULKARNI &
SOMASEKHAR SUNDARESAN, JJ.
DATE 04 SEPTEMBER 2024
_______________________
P.C.
1. Not on board. Upon mentioning, taken on board on a praecipe as moved on behalf of the petitioner.
2. Stand over to 10 October 2024. Reply affidavit, if not already filed, be filed before the adjourned date of hearing.
3. Ad-interim relief, if any, granted earlier shall continue to operate till the adjourned date of hearing.
(SOMASEKHAR SUNDARESAN, J.) (G. S. KULKARNI , J.) Page 1 of 1 04 Sepeember 2024 Kiran Kawre ::: Uploaded on - 05/09/2024 ::: Downloaded on - 05/09/2024 18:52:09 :::