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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(3)(d) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(d)linking up with Integrated Child Development Services (ICDS) to cater to the needs of children below six years;