Supreme Court - Daily Orders
Tabbussum @ Naaz vs Shakil Quareshi on 23 May, 2025
ITEM NO.1615 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 1460/2025
TABBUSSUM @ NAAZ PETITIONER(S)
VERSUS
SHAKIL QUARESHI RESPONDENT(S)
(FOR ADMISSION and IA No. 126538/2025 - EX-PARTE STAY)
Date : 23-05-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Anil Kumar, AOR
Mr. Sukumar, Adv.
Mr. Purushottam Sharma, Adv.
Mr. Navneet Kansal, Adv.
Mr. Jeneral Singh Yadav, Adv.
Mrs. Himani Choudhary, Adv.
Mr. Rahul Gupta, Adv.
Mr. Bhanu Kapoor, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable within eight weeks.
2. In the meantime, there shall be stay of further proceedings of CS/12/2024, titled as “Shakil Quareshi Vs. Tabbussum @ Naaz”, pending in the Court of Principal District Judge, Family Court, Malout, District Sri Muktsar Sahib, Punjab. (KANCHAN CHOUHAN) Signature Not Verified (AKSHAY KUMAR BHORIA) SENIOR PERSONAL ASSISTANT Digitally signed by KANCHAN CHOUHAN Date: 2025.05.28 COURT MASTER (NSH) 16:17:16 IST Reason: