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State of Kerala - Section

Section 8 in Kerala Restriction on Cutting and Destruction of Valuable Trees Rules, 1974

8.

Only such of the valuable trees which have been permitted to be destroyed as per the list attached to the sanction order shall be destroyed and the destruction shall be subject to the following conditions:-the main stem of the valuable trees shall not be damaged during the course of lopping; andthe cut end of the side branches shall be tarred.