Bombay High Court
Manohar Vishawanath Palimkar Since ... vs The Union Of India And Others on 3 March, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
925 to 949, 957 958.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
925 CIVIL APPLICATION NO.2005 OF 2023
IN RC/371/2020
SUNIL RAGHUNATH HUMBE
VERSUS
THE UNION OF INDIA THROUGH ITS SECRETARY AND OTHERS
...
926 CIVIL APPLICATION NO.2007 OF 2023
IN RC/249/2020
PRAMOD RAJENDRA PAWAR
VERSUS
THE UNION OF INDIA AND OTHERS
...
927 CIVIL APPLICATION NO.2008 OF 2023
IN WPST/33487/2019
KISAN SHIVRAM RAUT SENCE DECEASED HIS LRS AND OTHERS
VERSUS
THE UNION OF INDIA AND OTHERS
...
928 CIVIL APPLICATION NO.2010 OF 2023
IN WPST/33507/2019
BABA PUNJAJI GALDHAR
VERSUS
THE UNION OF INDIA AND OTHERS
...
929 CIVIL APPLICATION NO.2011 OF 2023
IN WPST/33512/2019
SHASHIKALA KISANRAO RAUT
VERSUS
THE UNION OF INDIA AND OTHERS
...
930 CIVIL APPLICATION NO.2012 OF 2023
IN WPST/33520/2019
ANKUSH TULSHIRAM SHINDE
VERSUS
THE UNION OF INDIA AND OTHERS
...
931 CIVIL APPLICATION NO.2015 OF 2023
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925 to 949, 957 958.odt
IN WPST/33502/2019
HANUMANT LAXMAN PAWAR
VERSUS
THE UNION OF INDIA AND OTHERS
...
932 CIVIL APPLICATION NO.2018 OF 2023
IN RC/363/2020
GANGARAM LAXMAN PAWAR AND OTHERS
VERSUS
THE UNION OF INDIA THROUGH THE SECRETARY AND OTHERS
...
933 CIVIL APPLICATION NO.2035 OF 2023
IN WPST/33521/2019
SUBHASH KISANRAO RAUT
VERSUS
THE UNION OF INDIA AND OTHERS
...
934 CIVIL APPLICATION NO.2037 OF 2023
IN WPST/33525/2019
SUDHIR KISANRAO RAUT
VERSUS
THE UNION OF INDIA AND OTHERS
...
935 CIVIL APPLICATION NO.2038 OF 2023
IN WP/3997/2020
PRAVIN PRAKASH PALIMKAR
VERSUS
THE UNION OF INDIA THROUGH THS SECRETARY AND OTHERS
...
936 CIVIL APPLICATION NO.2039 OF 2023
IN RC/359/2020
RAGHUNATH PUNJAJI GALDHAR
VERSUS
THE UNION OF INDIA THROUGH THE SECRETARY AND OTHERS
...
937 CIVIL APPLICATION NO.2040 OF 2023
IN RC/356/2020
KACHARU KHOBRAJI GARUD
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VERSUS
THE UNION OF INDIA THROUGH ITS SECRETARY AND OTHERS
...
938 CIVIL APPLICATION NO.2042 OF 2023
IN WPST/3999/2020
SUHAS SUDHAKAR PALIMKAR AND ANOTHERS
VERSUS
THE UNION OF INDIA AND OTHERS
...
939 CIVIL APPLICATION NO.2043 OF 2023
IN WPST/33519/2019
RAVINDRA MACHINDRA WANI
VERSUS
THE UNION OF INDIA AND OTHERS
...
940 CIVIL APPLICATION NO.2056 OF 2023
IN WPST/33506/2019
ABHIMANYU LAXMAN PAWAR
VERSUS
THE UNION OF INDIA AND OTHERS
...
941 CIVIL APPLICATION NO.2062 OF 2023
IN RC/250/2020
SATISH RAJENDRA PAWAR
VERSUS
THE UNION OF INDIA AND OTHERS
...
942 CIVIL APPLICATION NO.2069 OF 2023
IN WPST/33510/2019
TRIMBAK VAIJINATH KANTODE AND OTHERS
VERSUS
THE UNION OF INDIA AND OTHERS
...
943 CIVIL APPLICATION NO.2070 OF 2023
IN RC/247/2020
VINOD RAJENDRA PAWAR
VERSUS
THE UNION OF INDIA THROUGH THE SECRETARY AND OTHERS
...
944 CIVIL APPLICATION NO.2072 OF 2023
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925 to 949, 957 958.odt
IN WPST/33518/2019
DIGAMBAR TULSHIRAM SHINDE
VERSUS
THE UNION OF INDIA AND OTHERS
...
945 CIVIL APPLICATION NO.2075 OF 2023
IN WPST/40631/2019 WITH CA/2076/2023 IN WPST/40631/2019
SANTOSH PANDITRAO MANE AND OTHERS
VERSUS
THE UNION OF INDIA AND OTHERS
...
946 CIVIL APPLICATION NO.2105 OF 2023
IN WPST/33505/2019
SAVITA SUBHASH RAUT
VERSUS
THE UNION OF INDIA AND OTHERS
...
947 CIVIL APPLICATION NO.2127 OF 2023
IN WPST/3998/2020
MANOHAR VISHAWANATH PALIMKAR SINCE DECEASED THR HIS LRS
VATSALA MANOHAR PALIMKARAND OTHERS
VERSUS
THE UNION OF INDIA AND OTHERS
...
948 CIVIL APPLICATION NO.2128 OF 2023
IN WPST/33515/2019
WAMAN LIMBAJI SHINDE
VERSUS
THE UNION OF INDIA AND OTHERS
...
949 CIVIL APPLICATION NO.2129 OF 2023
IN WPST/33495/2019
MACHINDRA BABURAO WANI
VERSUS
THE UNION OF INDIA AND OTHERS
...
957 CIVIL APPLICATION NO.2006 OF 2023
IN RC/368/2020
PRADIP UTTARESHWAR PAWAR AND ANOTHER
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VERSUS
THE UNION OF INDIA AND OTHERS
958 CIVIL APPLICATION NO.2041 OF 2023
IN RC/248/2020
RAVINDRA RAJENDRA PAWAR
VERSUS
THE UNION OF INDIA THROUGH THE SECRETARY AND OTHERS
...
Advocate for Applicant : Mr. Jadhavar Aashish T.
Advocate for Respondent Nos. 1 to 3 : Mr. Dhanure Bramhanand M
Advocate for Respondent No. 4 : Mr. Manorkar Deepak S.
CORAM : MANGESH S. PATIL &
S. G. CHAPALGAONKAR, JJ.
DATE : 03.03.2023 PER COURT :
In Civil Application Nos. 2006/2023 and 2041/2023 learned advocate Mr. Manorkar waives service for the respondent No. 4.
2. These are the applications seeking restoration of the writ petitions which have been dismissed for non removal of office objections with a prayer to condone the delay.
3. We have heard both the sides.
4. For the reasons mentioned in the applications and subject to the condition that the office objections would now be removed within three weeks all the applications are allowed. The delays are condoned and the writ petitions are restored.
5. The Civil Applications are disposed of.
( S. G. CHAPALGAONKAR, J.) (MANGESH S. PATIL, J.) mkd/-
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