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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in The Multi-State Co-Operative Societies Rules, 2002

(1)The federal co-operative societies may be classified with reference to the nature of their activities. Not more than one federal co-operative society shall be registered in similar and identical objects in same area of operation.