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[Cites 0, Cited by 0] [Section 27M(2)] [Section 27M] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27M(2)(a) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(a)providing for the appointment and constitution of an Advisory Committee or Panchayat to assist the Consolidation Officer in examination or preparation of the scheme;