Section 24(3b)(iii) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

[Cites 0, Cited by 0] [Section 24(3b)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(3b)(iii) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(iii)the rate of dearness allowance shall be based on the increased or, as the case may be, the decreased amount of subsistence allowance admissible under clauses (i) and (ii).

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State of Himachal Pradesh - Subsection

Section 24(3b)(iii) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986