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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(8)(g) in Tamil Nadu Teachers Education University Act, 2008

(g)Bring to the notice of the Vice-Chancellor any unauthorized expenditure or other financial irregularity and suggest appropriate action to be taken against person at fault, and