Section 29(2)(b) in The West Bengal Board of Madrasah Education Act, 1994.

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(2)(b) in The West Bengal Board of Madrasah Education Act, 1994.

(b)require in writing the personal appearance before him of any person accountable for, or having the custody or control of, any such document to answer any question relating thereto; and

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State of West Bengal - Subsection

Section 29(2)(b) in The West Bengal Board of Madrasah Education Act, 1994.