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Supreme Court - Daily Orders

Delhi Development Authority vs Dharma Pal Aggarwal on 13 November, 2018

     ITEM NO.43                          REGISTRAR COURT. 1                 SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR K BABU

     IA 6043/2018,6044/2018, in                    R.P.(C) No. 1113/2018 in C.A. No.
     9899/2016

     DELHI DEVELOPMENT AUTHORITY                                          Petitioner(s)

                                                       VERSUS

     DHARMA PAL AGGARWAL & ORS.                                           Respondent(s)


     Date : 13-11-2018 These matters were called on for hearing today.

     For Petitioner(s)
                                       Ms. Poonam Anand, Adv.
                                       Mr. Mohit Kumar Bansal, Adv.
                                       Ms. Garima Prashad, AOR

     For Respondent(s)
                                       Mr. Udaibir Singh Kochar, Adv.
                                       Mr. Gagan Gupta, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Last opportunity is granted to respondent No.1 for filing counter affidavit within four weeks.

Service is complete on respondent Nos.2 and 3 but none has entered appearance.

List again on 4.1.2019.

K BABU Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.11.17 11:57:48 IST Reason: