Supreme Court - Daily Orders
Delhi Development Authority vs Dharma Pal Aggarwal on 13 November, 2018
ITEM NO.43 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR K BABU
IA 6043/2018,6044/2018, in R.P.(C) No. 1113/2018 in C.A. No.
9899/2016
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
DHARMA PAL AGGARWAL & ORS. Respondent(s)
Date : 13-11-2018 These matters were called on for hearing today.
For Petitioner(s)
Ms. Poonam Anand, Adv.
Mr. Mohit Kumar Bansal, Adv.
Ms. Garima Prashad, AOR
For Respondent(s)
Mr. Udaibir Singh Kochar, Adv.
Mr. Gagan Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Last opportunity is granted to respondent No.1 for filing counter affidavit within four weeks.
Service is complete on respondent Nos.2 and 3 but none has entered appearance.
List again on 4.1.2019.
K BABU Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.11.17 11:57:48 IST Reason: