Section 26(3)(m) in The Payment Of Wages Act, 1936

[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

(m)[ provide for any other matter which is to be or may be prescribed.] [ Inserted by Act 53 of 1964, Section 22 (w.e.f. 1.2.1965).]

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