Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 36] [Entire Act] State of Tamilnadu - Subsection Section 36(9) in Tamil Nadu Societies Registration Act, 1975 (9)The result of the inquiry shall be communicated to the registered society and to the applicants, if any.
