Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(6)(e) in The Merchant Shipping (Recruitment And Placement Of Seafarers) Rules, 2005

(e)[ a copy of the agreement between the recruitment and placement service and the employer or the ship owner "as the case may be, in Form IX;] [ Substituted by G.S.R. 580(E), dated 14.9.2005 (w.e.f. 14.9.2005).]