Supreme Court - Daily Orders
Snehadeep Structures Pvt. Ltd. vs Maharashtra Small Scale Industries ... on 19 July, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.47 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 12063/2018
(Arising out of impugned final judgment and order dated 26-03-2018
in AN No. 203/2017 passed by the High Court of Judicature at
Bombay)
SNEHADEEP STRUCTURES PVT. LTD. & ANR. Petitioner(s)
VERSUS
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT
CORPORATION LTD. & ANR. Respondent(s)
Date : 19-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s)
Mr. Shyam Divan, Sr. Adv.
Mr. Vasuman Khandelwal, Adv.
Mr. Shadan Farasat, AOR
For Respondent(s)
Mr. Zubin Morres, Adv.
Mr. Nirav Shah, Adv.
Mr. Udit Gupta, Adv.
Mr. Dhawal Shah, Adv.
M/S. Udit Kishan and Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 07th August, 2019 for hearing.
(NIDHI AHUJA) (RENU DIWAN)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2019.07.24
16:20:11 IST
Reason: