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Supreme Court - Daily Orders

Snehadeep Structures Pvt. Ltd. vs Maharashtra Small Scale Industries ... on 19 July, 2019

Bench: Rohinton Fali Nariman, Surya Kant

     ITEM NO.47                              COURT NO.5                SECTION IX

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 12063/2018

     (Arising out of impugned final judgment and order dated 26-03-2018
     in AN No. 203/2017 passed by the High Court of Judicature at
     Bombay)

     SNEHADEEP STRUCTURES PVT. LTD. & ANR.                              Petitioner(s)

                                                    VERSUS

     MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT
     CORPORATION LTD. & ANR.                                           Respondent(s)

     Date : 19-07-2019 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                          HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)
                                    Mr. Shyam Divan, Sr. Adv.
                                    Mr. Vasuman Khandelwal, Adv.
                                    Mr. Shadan Farasat, AOR

     For Respondent(s)
                                    Mr. Zubin Morres, Adv.
                                    Mr. Nirav Shah, Adv.
                                    Mr. Udit Gupta, Adv.
                                    Mr. Dhawal Shah, Adv.
                                    M/S. Udit Kishan and Associates, AOR

                           UPON hearing the counsel the Court made the following
                                              O R D E R

List the matter on 07th August, 2019 for hearing.

                           (NIDHI AHUJA)                      (RENU DIWAN)
                         COURT MASTER (SH)                ASSISTANT REGISTRAR


Signature Not Verified

Digitally signed by R
NATARAJAN
Date: 2019.07.24
16:20:11 IST
Reason: