Calcutta High Court (Appellete Side)
Subal Makhal vs Indian Red Cross Society & Ors on 22 September, 2016
Author: Subrata Talukdar
Bench: Subrata Talukdar
1
22.09.16
90 Ct. No.29
Sws.M
W.P. 15948(W) of 2016
[Subal Makhal vs. Indian Red Cross Society & Ors.]
Mr. Pritam Choudhury
....for the petitioner
Sri Pritam Choudhury, learned Counsel for the
petitioner files affidavit-of-service which is taken on record.
Sri Choudhury is given the opportunity to address
this Court on the point of maintainability of this writ
petition on the next date.
Let the matter next appear under the heading
'Motions Group-VI' in the Monthly Combined List of
November, 2016.
Let a copy of this order be served on the respondents.
(Subrata Talukdar, J.)