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Calcutta High Court (Appellete Side)

Subal Makhal vs Indian Red Cross Society & Ors on 22 September, 2016

Author: Subrata Talukdar

Bench: Subrata Talukdar

                                       1


        22.09.16
 90     Ct. No.29
Sws.M
                                       W.P. 15948(W) of 2016

                      [Subal Makhal vs. Indian Red Cross Society & Ors.]


                          Mr. Pritam Choudhury
                                                               ....for the petitioner

                          Sri Pritam Choudhury, learned Counsel for the

                    petitioner files affidavit-of-service which is taken on record.

                          Sri Choudhury is given the opportunity to address

                    this Court on the point of maintainability of this writ

                    petition on the next date.

                          Let the matter next appear under the heading

                    'Motions Group-VI' in the Monthly Combined List of

                    November, 2016.

                          Let a copy of this order be served on the respondents.

(Subrata Talukdar, J.)