Section 71(3)(b) in The Multi-State Co-Operative Societies Act, 2002

[Cites 0, Cited by 0] [Section 71(3)] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(3)(b) in The Multi-State Co-Operative Societies Act, 2002

(b)send a copy of the representation to every member of the multi-State co-operative society to whom notice of the meeting is sent, whether before or after the receipt of the representations by the multi-State co-operative society,

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Union of India - Subsection

Section 71(3)(b) in The Multi-State Co-Operative Societies Act, 2002