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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(2)(g) in Telangana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960

(g)the proprietory or other rights which are to vest in the Government in respect of the monument when any expenses are incurred by the Government in connection with the maintenance of the monument;