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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(q) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(q)"Registered" means all institutions or agencies or voluntary organizations providing residential care or any other care to children in need of care and protection registered under sub-Section (3) of Section 34;