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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3)(d) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(d)to arrange systematic land development, including planning, construction and maintenance of field channels, field drains, farm roads and ayacut roads;