Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(3) in The Customs and Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982 (3)The provisions of the rules relating to the filing of appeals shall, so far as may be, apply to the filing of an application under this rule.
