Section 71(2)(d) in The M.P. Public Health Act, 1949

[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Madhya Pradesh - Subsection

Section 71(2)(d) in The M.P. Public Health Act, 1949

(d)power to take such measures as may be necessary-

(i)in respect of, or in relation to persons exposed to infection from any infectious disease, or likely to infect other persons with any such disease; and

(ii)in respect of, or in relation to articles exposed to infection from any infectious disease, or likely to infect persons with any such disease,

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State of Madhya Pradesh - Subsection

Section 71(2)(d) in The M.P. Public Health Act, 1949