Bombay High Court
Assistant Supdt.Engineer, Parks & ... vs Mohan Rambhau Vadmare on 7 January, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6142 OF 2003
Assistant Supdt.engineer, Parks & Gardens & ....Petitioner
Anr.
V/S
Savitribai Vitthal Shinde ....Respondent
WITH WRIT PETITION NO. 6136 OF 2003 Assistant Supdt.engineer-parks & Gardens & ....Petitioner Anr.
V/S Kasturabai Sukhdeo Chakare ....Respondent WITH WRIT PETITION NO. 6138 OF 2003 Assistant Supdt. Engineer, Parks & Gardens & ....Petitioner Anr.
V/S Sau. Kasturabai Damu Gaikwad ....Respondent WITH WRIT PETITION NO. 6139 OF 2003 Assistant Supdt.engineer-parks & Gardens & ....Petitioner Anr.
V/S Shantabai Raju Shinde ....Respondent WITH Page 1/3 ::: Uploaded on - 14/01/2019 ::: Downloaded on - 14/01/2019 23:24:41 ::: WRIT PETITION NO. 6140 OF 2003 Assistant Supdt.engineer, Parks & Gardens & ....Petitioner Anr V/S Mohan Rambhau Vadmare ....Respondent WITH WRIT PETITION NO. 6141 OF 2003 Assistant Supdt.engineer-parks & Gardens & ....Petitioner Anr.
V/S Sukhadeo Kadaji Waghmare ....Respondent WITH WRIT PETITION NO. 6143 OF 2003 Assistant Supdt.engineer, Parks & Gardens And ....Petitioner Anr.
V/S Khandu Tukaram Tapkir ....Respondent WITH WRIT PETITION NO. 6137 OF 2003 Assistant Supdt.engineer, Parks & Gardens & ....Petitioner Anr V/S Kasturabai Rambhau Vadmare ....Respondent Ms. M.S. Bane, Addl.govt.pleader For Petitioner Shri. A.S. Rao, Adv. for Respondent CORAM : A. K. MENON, J Page 2/3 ::: Uploaded on - 14/01/2019 ::: Downloaded on - 14/01/2019 23:24:41 ::: DATE : 7th January, 2019 P.C. :
Place this matter on Final Hearing Board in the Week commencing from 28/01/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 14/01/2019 ::: Downloaded on - 14/01/2019 23:24:41 :::