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[Cites 0, Cited by 0] [Section 440] [Entire Act]

State of Nagaland - Subsection

Section 440(1) in Nagaland Municipal Act, 2001

(1)No exhibition of pictures or other optical effects by means of a cinematograph or other similar apparatus for the performance of which inflammable films are used, and no public dramatic or circus performance or pantomime, shall be given in any municipal area elsewhere than in premises for which a licence has been granted by the Municipality.