Delhi High Court - Orders
Nasimuddin Ansari vs Satish Singh Irsme on 24 May, 2024
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1285/2022
NASIMUDDIN ANSARI ..... Petitioner
Through: Mr. Tapan Dar, Adv.
versus
SATISH SINGH IRSME ..... Respondent
Through: Ms. Bharti Raju, Sr. Panel Counsel
with Mr. Amit Acharya, GP for UOI.
M: 9868895906
Email: [email protected]
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 24.05.2024
1. It is not possible to take up the matter today, in view of Full Court Reference.
2. Re-notify on 29th May, 2024.
MINI PUSHKARNA, J MAY 24, 2024 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/06/2024 at 21:48:39