Section 13(1) in The Orissa Registration of Births and Deaths Rules, 2001

[Cites 0, Cited by 0] [Section 13] [Entire Act]

(1)The fees payable for search to be made, and extract or a non-availability certificate to be issued under Section 17, shall be as follows :

(a)	Search for single entry in the first year for which the searchis made	Rs. 2.00 (Two)
(b)	For every additional year for which the search is continued	Rs. 2.00 (Two)
(c)	For granting extract relating to each birth or death (forsingle copy).	Rs. 5.00 (Five)
(d)	For granting of non-availability certificate of birth ordeath.	Rs. 5.00 (Five)

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