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State of Rajasthan - Section

Section 48 in The Nathdwara Temple Rules, 1973

48. Execution of works by devotee.

- In case of the devotee or such other undertaking the execution of the works by himself, the Chief Executive Officer shall ensure that the work shall not be commenced. unless the devotee or such other person furnishes adequate security, as may be prescribed by competent authority in respect of getting the work completed according to the approved plans within the scheduled time.