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[Cites 0, Cited by 0] [Section 415] [Entire Act]

State of Maharashtra - Subsection

Section 415(52) in The City of Nagpur Corporation Act, 1948

(52)Mode of performance of acts not otherwise provided for. - The person by whom and the time, place and manner at or in which anything prescribed under this Act, shall be done, where no express provision has been made therefor;