Section 2(3)(e) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

[Cites 0, Cited by 6] [Section 2(3)] [Section 2] [Entire Act]

(e)an establishment as defined in clause (6) of section of the Tamil Nadu Shops and Establishments Act, 1947 (Tamil Nadu Act XXXVI of 1947); or

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