Section 14 in The Collection of Statistics Rules, 2011
14. Right of entry into any premises of informants.
- A statistics officer or any person authorised by him in writing and carrying a photo-identity card issued by the statistics Officer, shall, during the period of collection of statistics for the purpose of collection of statistics under the Act or for inspection and examination of records, and documents in connection with it, during 10.00 hrs to 17.00 hrs on any day or at a time mutually convenient to both the parties have the right to enter the premises of any informant in the portion of the premises normally entered by visitors or guests or as suggested by the informant.
