Jharkhand High Court
Shik Safar Ali vs Sk.Salamat on 13 July, 2011
Author: Prashant Kumar
Bench: Prashant Kumar
IN THE HIGH COURT OF JHARKHAND RANCHI
W.P. (C) No. 1555 of 2009
Sheik Safar Ali ... ... ... Petitioner
Versus
Sk. Salamat Respondent
CORAM: THE HON'BLE MR. JUSTICE PRASHANT KUMAR
............
For the Petitioner : Mr. Afaque Ahmed
For the Respondent : Mr. A. Allam, Sr. S.C.-II
Mr. Purnendu Sharan
6/13.07.2011This appeal will be heard.
Respondent has already appeared, thus no notice is required to be issued.
Call for the L.C. Record from the court of Munsif Ranchi in connection with Title Suit No. 148 of 1994.
Parties are at liberty to move this court for fixation of date of hearing after receipt of lower court records.
(Prashant Kumar, J.) Binit