Bombay High Court
Barnes School And Junior College , ... vs Shri. Jagan Chimaji Bhade on 5 September, 2018
Author: Sadhana S. Jadhav
Bench: Sadhana S. Jadhav
NOB- WP 9818 of 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION No. 9818 OF 2018
Barnes School & Junior College
(A Bombay Education Society Institution) ....Petitioner
Vs.
Jagan Chimaji Bhade ....Respondent
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Mr. Aditya Bhat i/b. Sanjay Udeshi & Co. for Petitioner
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CORAM : SMT. SADHANA S. JADHAV, J.
DATE: SEPTEMBER 5, 2018 P.C.
1. Not on Board. Upon mentioning, the matter is taken on the board.
2. Issue notice to Respondent. Notice returnable on 25.9.2018. Learned counsel for the Petitioner shall furnish spare copies within one week from today. Hamdast permitted.
3. Learned counsel for the Petitioner is at liberty to file affidavit of service in respect of the respondent upon whom private notice is served.
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