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Bombay High Court

Barnes School And Junior College , ... vs Shri. Jagan Chimaji Bhade on 5 September, 2018

Author: Sadhana S. Jadhav

Bench: Sadhana S. Jadhav

                                                     NOB- WP 9818 of 2018
              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                             WRIT PETITION No. 9818 OF 2018

Barnes School & Junior College
(A Bombay Education Society Institution)                ....Petitioner
     Vs.
Jagan Chimaji Bhade                                     ....Respondent
******
Mr. Aditya Bhat i/b. Sanjay Udeshi & Co. for Petitioner
******
                              CORAM : SMT. SADHANA S. JADHAV, J.
                              DATE:      SEPTEMBER 5, 2018
P.C.

1. Not on Board. Upon mentioning, the matter is taken on the board.

2. Issue notice to Respondent. Notice returnable on 25.9.2018. Learned counsel for the Petitioner shall furnish spare copies within one week from today. Hamdast permitted.

3. Learned counsel for the Petitioner is at liberty to file affidavit of service in respect of the respondent upon whom private notice is served.

[SMT. SADHANA S. JADHAV, J.] V.A. Tikam 1/1 ::: Uploaded on - 07/09/2018 ::: Downloaded on - 09/09/2018 00:38:37 :::