Section 18(1)(d) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(d)the person to whom the building has been transferred, if the owner of the building has left the village or cannot otherwise be found.

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